K.M.THAKER, . VIRESHKUMAR B. MAYANI

122 recorded High Court judgment(s) · 2018–2019

Courts

Gujarat High Court

122

39-RULE DISCHARGED/DISMISSED @ FH	33
27-WITHDRAWN @ ADM.STAGE	24
56-DISPOSED AT ADMISSION STAGE	23
59-RULE ISSUED & RULE DISCHARGED/DISMISSED@FH	18
31-NOTICE DISCHARGED @ ADM.STAGE	6
43-DISMISSED FOR DEFAULT @ FH	4
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	3
28-REJECTED @ ADM.STAGE	2

GUJARAT ELECTRICITY BOARD v. BHIKHABHAI JAMLABHAI PATEL — Gujarat High Court (2019-05-02)
GUJARAT ELECTRICITY BOARD v. AMRUTBHAI VELJIBHAI PATEL — Gujarat High Court (2019-05-02)
GUJARAT ELECTRICITY BOARD v. NATUBHAI DHURIYABHAI PATEL — Gujarat High Court (2019-05-02)
GUJARAT ELECTRICITY BOARD v. KANTILAL MOTIBHAI PATEL — Gujarat High Court (2019-05-02)
GUJARAT ELECTRICITY BOARD v. RAMANBHAI BEDIYABHAI PATEL — Gujarat High Court (2019-05-02)
GUJARAT ELECTRICITY BOARD v. KHUSHALBHAI KRUPABHAI PATEL — Gujarat High Court (2019-05-02)
GUJARAT ELECTRICITY BOARD v. GULABBHAI CHHANABHAI PATEL — Gujarat High Court (2019-05-02)
GUJARAT ELECTRICITY BOARD v. CHHOTUBHAI BAHADURBHAI PATEL — Gujarat High Court (2019-05-02)
GUJARAT ELECTRICITY BOARD v. KHANDUBHAI JIVALABHAI — Gujarat High Court (2019-05-02)
GUJARAT ELECTRICITY BOARD v. RAMESHBHAI UKKADBHAI — Gujarat High Court (2019-05-02)