K.M.THAKER, . V.P. PATEL

323 recorded High Court judgment(s) · 2019–2019

Courts

Gujarat High Court

323

38-RULE ABSOLUTE/ALLOWED @ FH	196
27-WITHDRAWN @ ADM.STAGE	48
35-ANY OTHER MODE @ ADM.STAGE	17
56-DISPOSED AT ADMISSION STAGE	11
37-DISMISSED FOR DEFAULT @ ADMISSION	10
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	9
40-WITHDRAWN @ FH	7
31-NOTICE DISCHARGED @ ADM.STAGE	5

CARGO MOTORS PVT. LTD v. GUJARAT MARITIME BOARD — Gujarat High Court (2019-09-13)
UNITED INDIA INSURANCE CO.LTD v. ARCADIA SHIPPING AND TRADING COMPANY — Gujarat High Court (2019-08-23)
RAJNAGAR TEXTILE MILLS v. GUJARAT POLLUTION CONTROL BOARD — Gujarat High Court (2019-08-23)
RAJUBHAI HAMABHAI BHARAVAD v. RAISANGBHAI PUNJABHAI CHAUHAN — Gujarat High Court (2019-08-23)
DHANIBEN WD/O PRAVINBHAI DHANABHAI VANKAR v. PRAVINBHAI PRABHATBHAI RABARI (DELETED) — Gujarat High Court (2019-08-22)
MINAXIBEN WD/O SANJAYBHAI CHANDUBHAI MALI v. SABEBHUSAN SHOUKIN SINGH — Gujarat High Court (2019-08-22)
RASIKABEN BANSIBHAI PATEL v. DATTATRAY BHANUDAS SURYAVANSHI — Gujarat High Court (2019-08-22)
ICICI LOMBARD GENERAL INSURANCE v. FATESINH ZAVRABHAI RATHWA — Gujarat High Court (2019-08-22)
SOBHANABA NARPATSINH JADEJA WD/O LATE NARPATSINH RANJITSINH JADEJA v. KANJI LADHUBHAI VAGHELA — Gujarat High Court (2019-08-22)
KING EVENT AND EXPO v. RAJKOT MAHANAGARPALIKA — Gujarat High Court (2019-08-21)