K.M.THAKER, . SANGEETA K. VISHEN

136 recorded High Court judgment(s) · 2019–2019

Courts

Gujarat High Court

136

38-RULE ABSOLUTE/ALLOWED @ FH	63
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	21
27-WITHDRAWN @ ADM.STAGE	15
56-DISPOSED AT ADMISSION STAGE	11
35-ANY OTHER MODE @ ADM.STAGE	6
40-WITHDRAWN @ FH	5
28-REJECTED @ ADM.STAGE	4
33-CA DISPOSED OF	2

R GANDHI AND CO v. STATE OF GUJARAT — Gujarat High Court (2019-09-13)
LATE SIDI TAMACHI v. LATE NURMAMAD TAMACHI — Gujarat High Court (2019-05-10)
EXECUTIVE ENGINEER WESTERN RAILWAY v. THAKOR MANAJI VASHRAMJI — Gujarat High Court (2019-05-10)
TUSHARBHAI DINESHBHAI RAJPUT v. KANKIPATI RAJESH — Gujarat High Court (2019-05-09)
M/S KHUSHI ENTERPRISE v. M/S INDIAN OIL CORPORATION LIMITED — Gujarat High Court (2019-05-09)
FRONTLINE CORPORATION LTD v. THE NEW INDIA ASSURANCE CO LTD — Gujarat High Court (2019-05-09)
LABEX K.K. INTERNATIONAL v. STATE OF GUJARAT — Gujarat High Court (2019-05-09)
DHAVAL ANILBHAI PATEL v. NIYATIBEN W/O DHAVALBHAI PATEL D/O MAHENDRABHAI RAMANBHAI PATEL — Gujarat High Court (2019-05-09)
ALADINBHAI UMARBHAI v. DEPUTY COLLECTOR LAND ACQUISITION AND REHABILITATION (IRRIGATION) — Gujarat High Court (2019-05-08)
STATE OF GUJARAT v. DEVSIBHAI NANJIBHAI — Gujarat High Court (2019-05-08)