LexK.M.THAKER
1,552 recorded High Court judgment(s) · 2007–2019
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 1552 |
Disposal nature
| 35-ANY OTHER MODE @ ADM.STAGE | 454 |
| 44-PARTLY ALLOWED @ FH | 177 |
| 56-DISPOSED AT ADMISSION STAGE | 109 |
| 28-REJECTED @ ADM.STAGE | 98 |
| 46-ANY OTHER MODE @ FH | 95 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 93 |
| 42-RULE DISCHARGED @ FH | 88 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 86 |
Recent judgments
- GODHRA ELECTIRY CO. v. MADHYA GUJARAT VIJ CO. LTD. — Gujarat High Court (2019-09-16)
- GANPATSINH NATHUSINH PAWAR v. GUJARAT HOUSING BOARD — Gujarat High Court (2019-09-05)
- ASHVINBHAI TULSIDAS PATEL v. DIPAKBHAI S.MISTRY — Gujarat High Court (2019-09-04)
- ASHVINBHAI TULSIDAS PATEL v. DIPAKBHAI S.MISTRY — Gujarat High Court (2019-09-04)
- REGIONAL DIRECTOR ESI CORPORATION v. BABULAL JIVANLAL PARMAR — Gujarat High Court (2019-08-28)
- MAHENDRAGIRI DOLATAGIRI GOSWAMI v. DISTRICT COLLECTOR — Gujarat High Court (2019-08-27)
- GUJARAT AMBUJA CEMENT CO.LTD. v. UNION OF INDIA — Gujarat High Court (2019-08-26)
- NIKETABEN UMESHBHAI PATEL v. STATE OF GUJARAT THROUGH SECRETARY — Gujarat High Court (2019-07-04)
- BHARATBHAI SONAGHELA v. STATE OF GUJARAT THROUGH SECRETARY — Gujarat High Court (2019-07-04)
- RAMILABEN NAGJIBHAI VASAIYA v. STATE OF GUJARAT — Gujarat High Court (2019-07-04)