K.M.MEHTA, . R.S.GARG

68 recorded High Court judgment(s) · 2005–2006

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	53
46-ANY OTHER MODE @ FH	6
35-ANY OTHER MODE @ ADM.STAGE	3
26-DISMISSED @ ADM.STAGE	2
39-RULE DISCHARGED/DISMISSED @ FH	2
27-WITHDRAWN @ ADM.STAGE	1
42-RULE DISCHARGED @ FH	1

O.N.G.C. LTD. v. O.L. OF AMBICA MILLS CO. LTD. — Gujarat High Court (2006-01-16)
USHABEN WD/O.JASHUBHAI RANA v. GENERAL MANAGER, ONGC-DELETED — Gujarat High Court (2005-12-23)
OIL & NATURAL GAS CORP.LTD v. TALUKA PANCHAYAT,KHAMBHAT — Gujarat High Court (2005-12-01)
SAURASHTRA CHEMICALS LIMITED v. INDUSTRIES COMMISSIONER — Gujarat High Court (2005-10-24)
CHAM ICE & COLD STORAGE v. TRIDENT INDIA LTD. — Gujarat High Court (2005-10-24)
GUJARAT GAS FINANCIAL SERVICESLTD. v. STATE OF GUJARAT — Gujarat High Court (2005-10-20)
STATE OF GUJARAT v. R. ENGINEER — Gujarat High Court (2005-10-20)
SPECIAL LAQ OFFICER v. PATEL MANIBEN ZAVERBHAI — Gujarat High Court (2005-10-18)
SPECIAL LAQ OFFICER v. PATEL SHARDABEN SHANKARBHAI — Gujarat High Court (2005-10-18)
SPECIAL LAQ OFFICER v. PATEL MAGANBHAI GORDHANBHAI — Gujarat High Court (2005-10-18)