K.M.MEHTA

1,205 recorded High Court judgment(s) · 1999–2007

Courts

Gujarat High Court

1205

38-RULE ABSOLUTE/ALLOWED @ FH	655
39-RULE DISCHARGED/DISMISSED @ FH	263
46-ANY OTHER MODE @ FH	104
35-ANY OTHER MODE @ ADM.STAGE	75
26-DISMISSED @ ADM.STAGE	43
42-RULE DISCHARGED @ FH	37
27-WITHDRAWN @ ADM.STAGE	8
40-WITHDRAWN @ FH	6

H K DHRUVA FORMER RAILWAY CONTRACTOR, v. UNION OF INDIA, OWNING AND REPRESENTING — Gujarat High Court (2007-09-27)
H.K.DHRUVA v. UNION OF INDIA'S WESTERN RAILWAY ADMINISTRATION — Gujarat High Court (2007-09-27)
SUZLON ENERGY LTD. v. VISHAL EXPORTS OVERSEAS LTD. — Gujarat High Court (2007-09-25)
SUZLON ENERGY LTD. v. VISHAL PLASTOMER PVT. LTD. — Gujarat High Court (2007-09-25)
SPECIAL LAND ACQUISITION OFFICER v. PATEL RAMESHCHANDRA DAHYABHAI — Gujarat High Court (2007-09-17)
SPECIAL LAND ACQUISITION OFFICER v. VALLABBHAI KHUSHALBHAI PATEL — Gujarat High Court (2007-09-17)
SPL. LAND ACQ. OFFICER v. AMBALAL MITHABHAI PATEL — Gujarat High Court (2007-09-17)
SPECIAL LAND ACQUISITION OFFICER v. CHUNIBHAI BAJIBHAI PATEL — Gujarat High Court (2007-09-17)
SPL. LAQ OFFICER v. JAGDISHBHAI HIRABHAI PATEL — Gujarat High Court (2007-09-13)
SPL. LAQ OFFICER v. TRIBHOVANBHAI VITTHALBHAI — Gujarat High Court (2007-09-13)