K.M.JOSEPH, T.R.RAMACHANDRAN NAIR

48 recorded High Court judgment(s) · 2008–2010

Courts

Disposal nature

Recent judgments

• SONI GERRY v. THE STATE OF KERALA — Kerala High Court (2010-09-13)
• UCHAMBALLY THATTARIDAMU v. THE SPECIAL TAHSILDAR (LA) THALASSERY — Kerala High Court (2010-09-13)
• JOSEPH JOHN v. LAKSHMI (DIED) & OTHERS — Kerala High Court (2010-09-13)
• MUHAMMAD ALI v. STATE OF KERALA — Kerala High Court (2010-09-13)
• VIJAYA CHANDRAN v. V.C.SOORAJ — Kerala High Court (2010-09-13)
• PAPPACHAN M.I v. CIRCLE INSPECTOR OF POLICE — Kerala High Court (2010-09-13)
• P.M.DEEPA v. THE SUB INSPECTOR OF POLICE — Kerala High Court (2010-09-13)
• YESUDAS v. THE DIRECTOR GENERAL OF POLICE, TVM. — Kerala High Court (2010-09-13)
• STATE OF KERALA v. BHASKARA PILLAI — Kerala High Court (2010-09-13)
• AMINAMOL v. DGP (LAW & ORDER) — Kerala High Court (2010-09-13)