K.M.JOSEPH, . P.S.GOPINATHAN

27 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• N.RAJAGOPALAN v. ADDITIONAL DISTRICT MAGISTRATE — Kerala High Court (2012-10-11)
• AJITH KUMAR v. THE CIRCLE INSPECTOR OF POLICE — Kerala High Court (2012-06-12)
• M/S. PLANT LIPIDS (P) LTD. v. DISTRICT SUPERINTENDENT OF POLICE — Kerala High Court (2012-06-08)
• DIJU v. THE CITY POLICE COMMISSIONER — Kerala High Court (2012-06-08)
• ABDULLATHEEF v. STATE OF KERALA — Kerala High Court (2012-06-08)
• DISTRICT CONSTRUCTION WORKERS UNION v. THE SUPERINTENDENT OF POLICE — Kerala High Court (2012-06-08)
• JAYAPRASAD v. SUB INSPECTOR OF POLICE — Kerala High Court (2012-06-06)
• V.KASU @ KASUNATHAN v. DEPUTY SUPERINTENDENT OF POLICE — Kerala High Court (2012-06-06)
• FABIANOSE GEORGE v. STATE OF KERALA — Kerala High Court (2012-06-06)
• SIVANANDAN v. SUPERINTENDENT OF POLICE — Kerala High Court (2012-06-06)