LexK.M.JOSEPH, P.Q.BARKATH ALI
58 recorded High Court judgment(s) · 2010–2010
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 58 |
Disposal nature
| DISMISSED | 17 |
| DISPOSED OF | 14 |
| CLOSED | 13 |
| ALLOWED | 6 |
| DISMISSED AS WITHDRAWN | 5 |
| DISMISSED AS NOT PRESSED | 1 |
| REMANDED | 1 |
| DISMISSED WITH COSTS | 1 |
Recent judgments
- SOUMYA PAUL v. THE DISTRICT COLLECTOR — Kerala High Court (2010-02-02)
- SHINU v. SHERLI — Kerala High Court (2010-01-22)
- N.S.JAYAKUMAR AND ANOTHER v. LAKSHMI AND ANOTHER — Kerala High Court (2010-01-22)
- SUNNY GEORGE v. CICILY SUNNY — Kerala High Court (2010-01-22)
- HARIKUMAR K.K. v. STATE OF KERALA & OTHERS — Kerala High Court (2010-01-22)
- LENIN v. SUPERINTENDENT OF POLICED — Kerala High Court (2010-01-22)
- T.K.PRASANTH v. CHANDRAN — Kerala High Court (2010-01-21)
- LEENA v. AJITH KUMAR — Kerala High Court (2010-01-21)
- K.MOHANAN v. SUB INSPECTOR OF POLICE — Kerala High Court (2010-01-21)
- A.K.MAJEED v. THALANCHERY RAMLA — Kerala High Court (2010-01-20)