K.M.JOSEPH, P.BHAVADASAN

20 recorded High Court judgment(s) · 2010–2011

Courts

Disposal nature

Recent judgments

• SULAIMAN v. HAFSA — Kerala High Court (2011-01-07)
• LAKSHMI v. KUMARI SUDHA — Kerala High Court (2011-01-07)
• RESHMA BAI v. ANOOP — Kerala High Court (2011-01-07)
• RESHMA BAI v. ANOOP — Kerala High Court (2011-01-07)
• RESHMA BAI v. ANOOP — Kerala High Court (2011-01-07)
• DR.RAJ MATHEW v. SHEENA R MATHEW — Kerala High Court (2011-01-07)
• REMANI v. SUB INSEPCTOR OF POLICE AND OTHERS — Kerala High Court (2011-01-07)
• MOHANAN NAIR v. SHEEJA — Kerala High Court (2011-01-06)
• FASILUDHEEN v. SUB INSPECTOR OF POLICE & ORS — Kerala High Court (2011-01-06)
• SARITHA K v. STATE OF KERALA — Kerala High Court (2011-01-06)