LexK.M.JOSEPH, M.L.JOSEPH FRANCIS
2,547 recorded High Court judgment(s) · 2007–2014
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 2547 |
Disposal nature
| DISPOSED OF | 936 |
| CLOSED | 627 |
| DISMISSED | 361 |
| ALLOWED | 297 |
| DISMISSED AS WITHDRAWN | 99 |
| PARTLY ALLOWED | 87 |
| DISMISSED AS NOT PRESSED | 70 |
| REMANDED | 18 |
Recent judgments
- P.M.THANKACHAN v. STATE OF KERALA — Kerala High Court (2014-04-07)
- SOUTH INDIAN BANK LTD. v. K.S.H.B. — Kerala High Court (2014-03-25)
- LAILA & OTHERS v. MUHAMMED BASHEER & ANOTHER — Kerala High Court (2013-10-08)
- SMT.BHARATIDEVI PRANALAL BHOGILAL v. OFFICIAL LIQUIDATOR — Kerala High Court (2013-09-05)
- K.P.MOHANAN NAIR AND TWO OTHERS v. PRASANNA AND TWO OTHERS — Kerala High Court (2013-06-19)
- GEORGE MATHEW @ SAJI AND ANR v. ALEYAMMA @ SOLLY MATHEW — Kerala High Court (2013-04-11)
- MUHAMMED SHAREEF v. HAFSATH AND ANOTHER — Kerala High Court (2013-01-31)
- FOUSIYA v. M.SIDDIQUE — Kerala High Court (2012-11-14)
- N.ARAVINDAKSHAN & ANOTHER v. M/S. OLYMPIC CREDIT CORPN. — Kerala High Court (2012-10-17)
- VASUDEVA MENON AND OTHERS v. M/S.K.J.PLANTATIONS — Kerala High Court (2012-06-29)