LexK.M.JOSEPH, M.C.HARI RANI
548 recorded High Court judgment(s) · 2007–2011
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 548 |
Disposal nature
| DISPOSED OF | 242 |
| CLOSED | 144 |
| DISMISSED | 76 |
| ALLOWED | 37 |
| DISMISSED AS WITHDRAWN | 33 |
| DISMISSED AS NOT PRESSED | 8 |
| DISMISSED FOR DEFAULT | 6 |
| REMANDED | 1 |
Recent judgments
- A.U.MOHAMMED ASHRAF v. THE OFFICIAL LIQUIDATOR HIGH COURT — Kerala High Court (2011-10-19)
- M/S.SHASTHA ENTERPRISES v. M/S.OLAM INTERNATIONAL LTD. — Kerala High Court (2011-09-27)
- AMERICAN TOWER CORPORATION,TELECOM TOWER v. C.I.OF POLICE,ANGAMALI AND ANOTHER — Kerala High Court (2011-09-27)
- DR.GIBY RAJ v. STATE OF KERALA AND ANOTHER — Kerala High Court (2011-08-26)
- WIRELESS - TT INFO SERIVCES LTD v. THE SI OF POLICE,KUNNAMANGALAM — Kerala High Court (2011-04-06)
- ESSAR TELECOM INFRASTRUCTURE (P) LTD. v. STATE OF KERALA — Kerala High Court (2011-03-11)
- M/S.MUTHOOT LEASING AND FINANCE LTD. v. N.P.ASIYA — Kerala High Court (2011-02-07)
- LILLYKUTTY THOMAS v. DISTRICT SUPERINTENDENT OF POLICE — Kerala High Court (2011-01-28)
- SOMAN v. ANITHA AND OTHERS — Kerala High Court (2011-01-28)
- THANKACHAN AND OTHERS v. ANEESH GEORGE — Kerala High Court (2011-01-28)