K.M.JOSEPH, . K.RAMAKRISHNAN
445 recorded High Court judgment(s) · 2011–2013
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| Kerala High Court | 445 |
Disposal nature
| DISPOSED OF | 265 |
| CLOSED | 90 |
| DISMISSED | 38 |
| DISMISSED AS WITHDRAWN | 34 |
| DISMISSED AS NOT PRESSED | 7 |
| ALLOWED | 5 |
| PARTLY ALLOWED | 3 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- SOUTH TRAVANCORE DISTILLERIES AND ALLIED PRODUCTS v. STATE OF KERALA — Kerala High Court (2013-12-19)
- JITHESH v. STATE OF KERALA — Kerala High Court (2013-10-03)
- BABY GIRIJA v. STATE OF KERALA — Kerala High Court (2013-09-11)
- BABY GIRIJA v. STATE OF KERALA — Kerala High Court (2013-09-11)
- KUNJUMOHAMMED v. STATE OF KERALA — Kerala High Court (2013-07-17)
- VASANTHA KUMARI v. MOHANAN — Kerala High Court (2013-07-17)
- K.VISWAMBHARAN v. STATE OF KERALA — Kerala High Court (2013-07-04)
- S.UNNIKRISHNAN NAIR v. UNION OF INDIA — Kerala High Court (2013-07-01)
- REMLA v. T.P.KUMARAN — Kerala High Court (2013-06-11)
- SMT.ANNAMMA JACOB v. COMMERCIAL TAX OFFICER — Kerala High Court (2013-06-11)
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