LexK.M.JOSEPH
6,101 recorded High Court judgment(s) · 2004–2014
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 6101 |
Disposal nature
| DISPOSED OF | 4673 |
| CLOSED | 497 |
| DISMISSED | 390 |
| DISMISSED AS WITHDRAWN | 213 |
| ALLOWED | 142 |
| DISMISSED AS NOT PRESSED | 77 |
| DISMISSED AS INFRUCTUOUS | 59 |
| DISMISSED FOR DEFAULT | 33 |
Recent judgments
- K. NARAYANAN v. THE STATE OF KERALA — Kerala High Court (2014-07-18)
- MOLLY JEROME v. THE CIRCLE INSPECTOR OF POLICE — Kerala High Court (2014-07-09)
- ABDUL GAFOOR.V.P v. O.RAMESH (DIED) — Kerala High Court (2014-07-09)
- REJI.N.M. v. INDIAN OVERSEASE BANK — Kerala High Court (2014-07-08)
- DAISAMMA THOMAS v. PUNNOOSE THOMAS — Kerala High Court (2014-07-08)
- JOLLY K.A v. THE AROOR CENTRAL SERVICE CO-OPERATIVE BANK LTD. NO.617 — Kerala High Court (2014-07-08)
- PALAKKAL MARTIN v. ANSAR.C — Kerala High Court (2014-07-08)
- UNION OF INDIA v. SHRI.K.ABOOBAKER — Kerala High Court (2014-06-27)
- SUDARSANAN v. SUB INSPECTOR OF POLICE — Kerala High Court (2014-06-10)
- ABDURAHIMAN HAJI v. KERALA STATE WAKF BOARD — Kerala High Court (2014-05-27)