K.LAKSHMAN,VAKITI RAMAKRISHNA REDDY

64 recorded High Court judgment(s) · 2025–2026

Courts

Telangana High Court

DISMISSED	21
ALLOWED NO COSTS	14
DISPOSED OF NO COSTS	12
WITHDRAWN	6
PARTLY ALLOWED NO COSTS	4
DISMISSED AS ABATED	3
DISMISSED AS NON PROSECUTION	2
DISMISSED AS INFRUCTUOUS	2

The State of Telangana v. Smt. L. Sujatha Reddy — Telangana High Court (2026-02-03)
BODDULA SHEKAR., v. THE STATE OF TELANGANA, REP PP., — Telangana High Court (2026-02-03)
The State of Telangana, v. Smt. L. Sujatha Reddy — Telangana High Court (2026-02-03)
The State of Telangana, v. Mr.Narsing Prasad Shroff, — Telangana High Court (2026-02-03)
Mekala Saidulu v. The state of Telangana — Telangana High Court (2026-02-03)
Medical Council of India, v. Mr. Janga Mallesh, — Telangana High Court (2026-01-23)
MA. IRA Square Township LLP. v. Sri Amir Shareef — Telangana High Court (2026-01-22)
Yogesh Kumar Harge v. The Special Deputy Collector, L-cum-Loc Unit, — Telangana High Court (2026-01-22)
Gade Innaiah alias Gade Inna Reddy v. The State of Telangana — Telangana High Court (2026-01-22)
The State of Telangana v. M/s Satyam Saw Mill and Timber Depot — Telangana High Court (2026-01-20)