K.LAKSHMAN,P.SREE SUDHA

304 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• Asadullah Akhter , Haddi , Tabrez , Danial ,Asad (A2) v. The State of Telangana — Telangana High Court (2025-04-08)
• V Additional District AND Sessions Judge v. Asadullah Akhtar , haddi , Tabrez — Telangana High Court (2025-04-08)
• MOHD. PARVEZ, R.R.DT., v. THE STATE OF TELANGANA, REP PP., — Telangana High Court (2024-06-07)
• FISAL DAYYANI, R.R.DIST. v. P.P., HYD — Telangana High Court (2024-06-07)
• KHADAR BARAKBA, R.R.DT., v. STATE OF TELANGANA, REP PP AND ANR., — Telangana High Court (2024-06-07)
• Syed Anwar v. State of Telangana, — Telangana High Court (2024-06-07)
• SAINI RAM GOPAL RAO v. SMT.SAINI SABDAKALA — Telangana High Court (2024-06-07)
• KHAJA AHMED v. STATE OF TELANGANA — Telangana High Court (2024-06-07)
• K. Subhashini v. Smt. B. Krishna Kumari, — Telangana High Court (2024-06-07)
• TAYYAB BASALAMA, HYDERABAD., v. THE STATE OF TELANGANA, REP PP., — Telangana High Court (2024-06-07)