K.LAKSHMAN,M.S.RAMACHANDRA RAO

30 recorded High Court judgment(s) · 2019–2021

Courts

Telangana High Court

CLOSED NO COSTS	14
WITHDRAWN	8
ALLOWED NO COSTS	2
DISMISSED NO COSTS	2
PARTLY ALLOWED NO COSTS	1
DISPOSED OF NO COSTS	1
DISMISSED AS INFRUCTUOUS	1
DISMISSED AS NON PROSECUTION	1

Infosys Limited v. The Deputy Commissioner of SGST (STU-3) — Telangana High Court (2021-11-05)
Mohd Azharuddin v. Mr K Jhon Manoj — Telangana High Court (2021-09-27)
Telangana Housing Board Retd. Employees Association v. Sri Sunil Sharma, IAS — Telangana High Court (2021-08-06)
R.Sumathi v. Sri Sunil Sharma, IAS — Telangana High Court (2021-07-30)
Laxmi and 12 Others v. Sri V. Ramulu — Telangana High Court (2021-07-09)
Savaramma v. Sri V. Ramulu — Telangana High Court (2021-07-09)
Chakali Narsanna , Narsimhulu and 4 Others v. Sri V. Ramulu — Telangana High Court (2021-07-09)
Smt. Anjamma and 3 Others v. Sri V. Ramulu — Telangana High Court (2021-07-09)
Anjaneyulu v. Sri V Ramulu — Telangana High Court (2021-07-09)
Ediga Pedda Buchanna Goud v. Sri V. Ramulu — Telangana High Court (2021-07-09)