LexK.LAKSHMAN,K. SUJANA
251 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 251 |
Disposal nature
| DISMISSED | 86 |
| ALLOWED NO COSTS | 54 |
| PARTLY ALLOWED NO COSTS | 37 |
| DISPOSED OF NO COSTS | 26 |
| CLOSED NO COSTS | 19 |
| DISMISSED AS INFRUCTUOUS | 13 |
| WITHDRAWN | 10 |
| DISMISSED AS ABATED | 4 |
Recent judgments
- R.Sudhakar and another v. Prof. Battu Ramesh, Registrar — Telangana High Court (2026-01-20)
- M/s. ADHYA INDUSTRIES, v. P. Nageshwara Rao — Telangana High Court (2025-04-29)
- Kasula Abhitej, v. Kasula @ Sangem Manvita, — Telangana High Court (2024-11-28)
- Dr. M. Praveen Kumar v. Dr. B. Manjula — Telangana High Court (2024-11-13)
- MADASANI RAJENDRA PRASAD, KRISHNA DIST. v. P.P., HYD AND ANO — Telangana High Court (2024-06-07)
- KANTAMANENI SRIDHAR , CHINTU, KRISHNA DT AND ANR., v. THE STATE OF TELANGANA, REP PP., — Telangana High Court (2024-06-07)
- KANTAMANENI SRIDHAR , CHINTU, KRISHNA DT AND ANR., v. THE STATE OF TELANGANA, REP PP., — Telangana High Court (2024-06-07)
- MADASANI RAJENDRA PRASAD, KRISHAN DT., v. THE STATE OF TELANGANA, REP PP AND ANR., — Telangana High Court (2024-06-07)
- KANTAMANENI SRIDHAR , CHINTU, KRISHNA DT AND ANR., v. THE STATE OF TELANGANA, REP PP., — Telangana High Court (2024-06-07)
- MADASANI RAJENDRA PRASAD, KRISHAN DT., v. THE STATE OF TELANGANA, REP PP AND ANR., — Telangana High Court (2024-06-07)