LexK.LAKSHMAN
19,574 recorded High Court judgment(s) · 2015–2026
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 19574 |
Disposal nature
| DISPOSED OF NO COSTS | 9110 |
| ALLOWED NO COSTS | 2896 |
| WITHDRAWN | 2216 |
| DISMISSED AS INFRUCTUOUS | 1680 |
| DISMISSED | 1555 |
| CLOSED NO COSTS | 1534 |
| PARTLY ALLOWED NO COSTS | 212 |
| ORDERED | 184 |
Recent judgments
- Pedapati Roja Rani v. Sri Vuppala Arun Sindoor — Telangana High Court (2026-05-01)
- Ramesh Gaikwad, v. Dr. Padmashri Dream Project Pvt. Ltd., — Telangana High Court (2026-05-01)
- M/s. Aditya Offset Process (I) Pvt. Ltd v. M/s. Vivid Learning Private Limited — Telangana High Court (2026-04-24)
- M/s.Aruha Enterprises v. M/s. Green Living Retailers Private Limited — Telangana High Court (2026-04-17)
- Sri Rajarajeswari Infra and Ventures Private Ltd v. R.R. Pasura Constructions LLP — Telangana High Court (2026-04-17)
- Kodakanchi Ashok Kumar v. Smt.Basireddy Chaithanya — Telangana High Court (2026-04-17)
- Maddi Laxma Reddy, v. M/s. Senapathi, — Telangana High Court (2026-04-10)
- Amara Resources Ltd. v. I- Choice Super Stores Pvt. Ltd. — Telangana High Court (2026-04-10)
- Mr. Sriramoju Sambeshwar Rao v. M/s. Modi Realty Pocharam LLP — Telangana High Court (2026-04-02)
- M/s. Prime Avenues LLP v. Mr. Sumeet Khanna — Telangana High Court (2026-04-02)