K.LAKSHMAN,B.R.MADHUSUDHAN RAO

30 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• BoIlu Sammi Reddy v. The State of Telangana — Telangana High Court (2026-04-30)
• Peruka Srikanth v. Punjab National bank Housing finance Limited — Telangana High Court (2026-04-30)
• Dr. Ullahas Jagadish v. Union of India — Telangana High Court (2026-04-28)
• Dr. Goteti Ravindranath v. Union of India — Telangana High Court (2026-04-28)
• Dr. Santosh Kumar Gandupalli v. Union of India — Telangana High Court (2026-04-28)
• KOMMU RAMULU , CHITTODU, MAHABUBNAGAR DT., v. THE STATE OF TELAGANA, REP PP., — Telangana High Court (2026-04-21)
• KOMMU RAMULU , CHITTODU v. THE STATE OF TELANGANA.,REP.,PP — Telangana High Court (2026-04-21)
• N.P. Vijaya Lakshmi v. AB Holding Company — Telangana High Court (2026-04-17)
• Smt. Neppalli Swathi , Padarthi Swathi v. Sri. Neppalli Srikanth Kumar — Telangana High Court (2026-04-15)
• Kanigiri Balavanthu, v. Kanigiri Dasharath, — Telangana High Court (2026-04-07)