K. L. WADANE,F. M. REIS

953 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• MR. MELVYN A. VAZ. v. STATE OF GOA, BY ITS CHIEF SECRETARY AND 17 ORS., — Bombay High Court (2016-07-22)
• GOVANSH RAKSHA ABHIYAAN- GOA THORUGH ITS PRESIDENT MR. HANUMANT C. PARAB AND 2 ORS., v. STATE OF GOA THROUGH DEPARTMENT OF ANIMAL HUSBANDRY AND 37 ORS., — Bombay High Court (2016-07-22)
• MR. MANNA R. BEPARI v. GOVANSH RAKSHA ABHIYAAN, GOA THROUGH ITS PRESIDENT SHRI. HANUMANT C. PARAB AND 2 ORS., — Bombay High Court (2016-07-22)
• MARICO INDUSTRIES LTD. and ANR. v. GOA STATE AGRI.MARKETING BOARD and ANR. — Bombay High Court (2016-07-22)
• MR. MENINO D'SOUZA. v. STATE OF GOA, THROUGH ITS CHIEF SECRETARY AND 16 ORS., — Bombay High Court (2016-07-22)
• MRS. KUNDA SANTOSH KERKAR ALIAS KUNDA NARAYAN KERKAR v. THE HON'BLE SPEAKER GOA LEGISLATIVE ASSEMBLY AND 3 ORS., — Bombay High Court (2016-07-22)
• MR. SWAPNIL NAIK. v. STATE OF GOA, THROUGH ITS CHIEF SECRETARY AND 15 ORS., — Bombay High Court (2016-07-22)
• MR. ELVIS P. GOMES., v. STATE OF GOA, THROUGH ITS CHIEF SECRETARY AND 15 ORS., — Bombay High Court (2016-07-22)
• GOVANSH RAKSHA ABHIYAAN-GOA THROUGH ITS PRESIDENT SHRI HANUMANT C. PARAB AND 2 ORS., v. STATE OF GOA THROUGH DEPARTMENT OF ANIMAL HUSBANDRY AND 6 ORS., — Bombay High Court (2016-07-22)
• MR. NAZEEM A. K. AND 8 ORS., v. STATE OF GOA THROUGH POLICE INSPECTOR, CUNCOLIM POLICE STATION AND ANR., — Bombay High Court (2016-05-06)