K. L. WADANE

470 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• THE NEW INDIA ASSURANCE CO. LTD., THR. ITS MANAGER. v. SMT. VRINDA JAYANT PAI VERNEKAR AND 3 ORS., — Bombay High Court (2016-05-05)
• WIBRO CONSTRUCTION COMPANY PVT. LTD., THR. ITS MANAGING DIRECTOR AND AUTHORIZED SIGN. MR. K. ABDULL v. STATE OF GOA THR. THE CHIEF SECRETARY AND ANR. — Bombay High Court (2016-03-23)
• WIBRO CONSTRUCTION COMPANY PVT. LTD., THR. ITS MANAGING DIRECTOR AND AUTHORIZED SIGN. MR. K. ABDULL v. STATE OF GOA THR. THE CHIEF SECRETARY AND ANR. — Bombay High Court (2016-03-23)
• SHRI LETELLIER SHOLLET GUSMAO PAULO RONCON PEREIRA AND ANR., v. SMT. IONA EREMITA RONCON PEREIRA AND 5 ORS., — Bombay High Court (2016-03-23)
• SHRI ISMAIL IBRAHIM PATHAN v. SHRI MULLAM SHAIKH RASHID., — Bombay High Court (2016-03-18)
• SHRI. SANYOG GANESH NARVEKAR AND 3 ORS., v. SMT. ANJALI SANYOG NARVEKAR AND 2 ORS., — Bombay High Court (2016-03-18)
• MR. ARJUN R. SHIRODKAR AND ANR., v. MR. EGIDIO J. NAZARETH AND 3 ORS., — Bombay High Court (2016-03-18)
• MR. M. P. HUDEDAGADDI, EXECUTIVE ENGINEER, W.D. VI, GTIDC, SARVAN. v. SHRI SANTOSH Y. DICHOLKAR. — Bombay High Court (2016-03-18)
• KADAMBA TRANSPORT CORPORATION LTD., REPRESENTED BY MANAGING DIRECTOR MR. DERRICK PEREIRA. v. SMT AKSHATA SANTOSH SAWANT AND 3 ORS., — Bombay High Court (2016-03-18)
• UNITED INDIA INSURANCE CO. LTD., v. VICTOR DANIEL AND ANR., — Bombay High Court (2016-03-17)