LexK.L.MANJUNATH,V.SURI APPA RAO
753 recorded High Court judgment(s) · 2012–2013
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 753 |
Disposal nature
| DISMISSED | 511 |
| ALLOWED | 109 |
| DISPOSED | 68 |
| Dismissed for Non-Prosecution | 25 |
| Partly Allowed | 21 |
| ALLOWED AND REMANDED | 11 |
| REJECTED | 8 |
Recent judgments
- NEW MANGALORE PORT TRUST v. NEW MANGALORE PORT STAFF ASSOCIATION — Karnataka High Court (2013-10-25)
- UNION OF INDIA v. SMT RUKMINI — Karnataka High Court (2013-10-25)
- SREE GAJANANA MOTOR v. THE STATE OF KARNATAKA — Karnataka High Court (2013-10-25)
- SRI VENKATACHALAIAH v. THE STATE OF KARNATAKA — Karnataka High Court (2013-10-25)
- KARNATAKA POWER CORPORATION LTD v. B S VENKATACHALAIAH — Karnataka High Court (2013-06-28)
- THE MANAGING DIRECTOR v. SRI Y T RAVI — Karnataka High Court (2013-06-28)
- KARNATAKA POWER CORPORATION LTD v. B S DINESH — Karnataka High Court (2013-06-28)
- KARNATAKA POWER CORPORATION LTD v. G M NAGABHUSHANA — Karnataka High Court (2013-06-28)
- G M NAGABHUSHANA v. KARNATAKA POWER CORPORATION — Karnataka High Court (2013-06-28)
- B S DINESH v. KARNATAKA POWER CORPORATION — Karnataka High Court (2013-06-28)