K.L.MANJUNATH,S.N.SATYANARAYANA

76 recorded High Court judgment(s) · 2012–2014

Courts

Disposal nature

Recent judgments

• SHRI BASAYYA R NANDEGOL v. THE ADDITIONAL COMMISSIONER OF INCOME TAX — Karnataka High Court (2014-04-10)
• THE SECRETARY (PRIMARY and SECONDARY), v. SHANKRAPPA S/O VEERABASAPPA NEGALI — Karnataka High Court (2013-08-30)
• SHIVAPPA S/O FAKIRAPPA MUDENNAVAR v. YELLANGOUDA — Karnataka High Court (2013-08-30)
• THE MANGING DIRECTOR v. SMT. SWETHA W/O LATE SANGAMESH — Karnataka High Court (2013-08-30)
• SURESH S/O PURAVANTAPPA NUGGIKERI v. CHANDRASHEKHAR S/O SIDDAPPA CHUNCHANOOR — Karnataka High Court (2013-08-29)
• SAHANA W/O. SHIVANAND KUMBAR v. SHIVANAND S/O. PAMPATHI KUMBAR — Karnataka High Court (2013-08-29)
• SRI.MUTHGEKAR G.Y. v. THE STATE OF KARNATAKA — Karnataka High Court (2013-08-29)
• HEMANTHRAO S/O. NINGAPPA MOHITE, v. JIJABAI W/O. HEMANTHARAO MOHITE, — Karnataka High Court (2013-08-28)
• THE DIVISIONAL MANAGER v. BIMAL CHANDRA S/O JOGESHWAR SAHA — Karnataka High Court (2013-08-28)
• M/S DREAM LOGISTICS CO (INDIA) v. ADDL. COMMIWSIONER — Karnataka High Court (2013-08-28)