K.L.MANJUNATH,RAGHVENDRA S.CHAUHAN

172 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• DR. RENUKA PRASAD H.T v. THE STATE OF KARNATAKA — Karnataka High Court (2015-04-20)
• P VASANTH KUMAR v. UNION PUBLIC SERVICE — Karnataka High Court (2015-04-17)
• VISVESVARAYYA TECHNOLOGICAL v. SRI SONU — Karnataka High Court (2015-04-17)
• THE STATE OF KARNATAKA v. M/S GULF OIL CORPORATION LTD — Karnataka High Court (2015-04-17)
• SMT SAVITHA v. THE STATE OF KARNATAKA — Karnataka High Court (2015-04-17)
• SRI.M.K.ANILKUMAR v. THE DEPUTY INSPECTOR — Karnataka High Court (2015-04-17)
• KIOCL LIMITED (FORMERLY KNOWN AS KUDREMUKH IRON OR v. THE SUPERINTENDING ENGINEER (ELE) (C&RP) — Karnataka High Court (2015-04-16)
• SRI. A. SYED AHMED KHAN v. KARNATAKA PUBLIC SERVICE COMMISSION — Karnataka High Court (2015-04-16)
• SRI BABU MOULANA v. STATE OF KARNATAKA — Karnataka High Court (2015-04-16)
• N JAYA SAPALIGA v. SRI N SADANAND BHAT — Karnataka High Court (2015-04-16)