K.L.MANJUNATH,L.NARAYANA SWAMY

339 recorded High Court judgment(s) · 2012–2014

Courts

Karnataka High Court

339

DISMISSED	227
DISPOSED	42
ALLOWED	26
Dismissed for Non-Prosecution	21
Partly Allowed	10
REJECTED	9
DROPPED	4

R CHANDRASHEKAR v. THE MANAGEMENT OF M/S INTEGRATED — Karnataka High Court (2014-10-17)
SMT BENEDICTA HENRY LOBO v. SRI LIGORY D SOUZA — Karnataka High Court (2014-10-10)
SHRI NARSIMHA PAI v. SYNDICATE BANK — Karnataka High Court (2014-06-13)
SRI M VENKATESH v. SRI N LASKSHMI NARAYAN IAS — Karnataka High Court (2014-06-13)
SMT. GURAMMA v. SRI BASAVARAJU — Karnataka High Court (2014-06-13)
SMT SHEELA R v. SR K R VENKATESH PRASAD — Karnataka High Court (2014-06-13)
SMT. ELIZABETH VARKEY @ v. SRI B.J. HOSMATH, I.F.S. — Karnataka High Court (2014-06-13)
SMT GHATA TUHIN BISWAS W/O TUHIN TUSHARKANTI BISW v. SRI TUHIN BISWAS S/O T.K. BISWAS, — Karnataka High Court (2014-06-13)
UNION OF INDIA v. SRI PREMACHADNRAN — Karnataka High Court (2014-06-13)
SRI K R VENKATESH PRASAD S/O SRI K V RAMACHANDR v. SMT SHEELA R W/O SRI K R VENKATESH PRASAD — Karnataka High Court (2014-06-13)