K.L.MANJUNATH,K.GOVINDARAJULU

66 recorded High Court judgment(s) · 2011–2011

Courts

Disposal nature

Recent judgments

• SRI. C. V. HIREMATH S/O CHIDANNAND VEERAYYA v. SATHYMURTHY — Karnataka High Court (2011-12-19)
• DIVYA W/O SHIVANAGOUDA PATIL v. THE PASSPORT OFFICER — Karnataka High Court (2011-12-19)
• SRIDAR NARAYAN PATTAR v. NIL — Karnataka High Court (2011-12-19)
• RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES v. BHESIDADIYA S/O. CHIRAGKUMAR CHINILAL — Karnataka High Court (2011-12-19)
• RAJIV GANDHI UNIVERSITY v. AMOL BHANUDAS CHATE, — Karnataka High Court (2011-12-19)
• SHRI MAHENDRA KRISHNANAND SHETTY v. SMT PRATIBHA MAHENDRA SHETTY — Karnataka High Court (2011-12-19)
• RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES v. SACHIN S/O. SHIVAJIRAO KADAM, — Karnataka High Court (2011-12-19)
• AMBIKA CO-OPERATIVE HOUSING SOCIETY LTD., v. VENKATRAO K. KULKARNI — Karnataka High Court (2011-12-19)
• M/S MODERN MILLS LTD v. THE CHIEF EXECUTIVE OFFICER and EXECUTIVE MEMBER — Karnataka High Court (2011-12-16)
• ADRISHAGOUDA R PATIL, v. THE STATE OF KARNATAKA, — Karnataka High Court (2011-12-16)