K.L.MANJUNATH,H.N.NAGAMOHAN DAS

25 recorded High Court judgment(s) · 2009–2011

Courts

Disposal nature

Recent judgments

• SANGAPPA v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2011-04-20)
• THE EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT v. SRI BASAVARAJ S/O KAHSPPA MATAGAR — Karnataka High Court (2011-04-19)
• K.HULIGAPPA S/O LATE KARIBASAPPA v. SMT. PRAMILA VENKATESHWAR — Karnataka High Court (2011-04-18)
• PRAKASH S/O DAS PAI v. SUHASH S/O DAS PAI — Karnataka High Court (2011-04-12)
• M R KRISHNA MURTHY S/O M RAMACHANDRA RAO v. M K SAMPATH KUMAR S/O M R KRISHNA MURTHY — Karnataka High Court (2011-04-06)
• THE STATE OF KARNATAKA BY ITS SECRETARY TO GOVT v. M/S ADITYA CONSTRUCTION CO — Karnataka High Court (2011-04-05)
• PHOENIX SCHOOL v. THE CHAIRMAN AND MANAGING TRUSTEE — Karnataka High Court (2011-04-05)
• SHRI SHEKAR NINGAPPA HURALI v. M/S LIC HOUSING FINANCE LTD — Karnataka High Court (2011-04-01)
• SMT A RAMA SUBBAMMA W/O BALA RANGAIAH v. THE ASST COMMISSIONER-CUM-LAND ACQUISITION OFFICER — Karnataka High Court (2011-03-31)
• MALLAPPA SIVAPPA MOKASHI SINCE DEAD BY HIS LRS v. KADAPPA RAMAPPA MOKASHI — Karnataka High Court (2011-03-31)