K.L.MANJUNATH,B.MANOHAR

197 recorded High Court judgment(s) · 2010–2012

Courts

Karnataka High Court

197

DISMISSED	136
DISPOSED	22
ALLOWED	13
Partly Allowed	8
ALLOWED AND REMANDED	6
T-Dharwad to Gulbarga	6
Transferred to principal bench	3
REJECTED	2

THE COMMISSIONER FOR PUBLIC INSTRUCTIONS v. SHRI KARNATAKA EDUCATION SOCIETY — Karnataka High Court (2012-11-22)
MALLIKA GHANTI D/O. SHANKARAPPA GHANTI v. MANJAPPA D. HOSMANI S/O. D. HOSMANI — Karnataka High Court (2012-11-22)
RAYABAG SAHAKARI SAKKARE KARKHANE, v. M/S GANGABAISAN MOHANLALA AND CO., — Karnataka High Court (2012-11-22)
LAXMI NARAYAN NAIK v. THE STATE OF KARNATAKA — Karnataka High Court (2012-11-22)
ISHWAR ERA NAIK, EX-DRIVER, v. THE MANAGEMENT — Karnataka High Court (2012-11-22)
MALLAPPA S/O : FAKIRAPPA PATIL v. SMT NEELAWWA W/O : SHRIMANTH PATIL — Karnataka High Court (2012-11-22)
THE STATE OF KARNATAKA v. M B BAJANTRI S/O. BALAPPA BHAJANATRI — Karnataka High Court (2012-11-21)
MUNEER SIDDIQUE v. U ARUNACHALA — Karnataka High Court (2012-11-21)
YALLAPPA S/O. HALAPPA KAMADHENU v. THE VICE CHANCELLOR — Karnataka High Court (2012-11-21)
MALLANAGOUDA S/O YALLANAGOUDA PATIL v. THE ASSISTANT COMMISSIONER — Karnataka High Court (2012-11-21)