K.L.MANJUNATH,A.V.CHANDRASHEKARA

925 recorded High Court judgment(s) · 2013–2015

Courts

Karnataka High Court

925

DISMISSED	403
DISPOSED	377
ALLOWED	64
ALLOWED AND REMANDED	33
Partly Allowed	16
Dismissed for Non-Prosecution	13
DROPPED	8
IA/Memo/VK/OP in disposal	4

D A RASHMI v. K S VENKATESH — Karnataka High Court (2015-03-20)
SMT GOWRAMMA H M v. SRI H M SHIVAMALLAIAH — Karnataka High Court (2015-02-20)
SIDDAIAH v. STATE OF KARNATAKA — Karnataka High Court (2015-02-20)
RUDRAMURTHY v. JAYAMMA — Karnataka High Court (2015-02-20)
INDO SWISS JEWELS LTD., v. HMT WATCHES LTD — Karnataka High Court (2015-01-30)
SMT GOWRAMMA H M v. SRI H M SHIVAMALLAIAH — Karnataka High Court (2015-01-09)
A S MUKTHEDAR v. STATE BANK OF INDIA — Karnataka High Court (2015-01-09)
SMT ASHARAJ v. S G NAGARAJ @ SUGA NAGARAJ — Karnataka High Court (2015-01-09)
P SOMASUNDARAM v. SMT DEVAKI SRINIVASAN — Karnataka High Court (2014-11-27)
SHRI K V SHIVAKUMAR v. SHRI VENKATASWAMY — Karnataka High Court (2014-10-28)