LexK.L.MANJUNATH,A.N.VENUGOPALA GOWDA
135 recorded High Court judgment(s) · 2013–2015
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 135 |
Disposal nature
| DISMISSED | 74 |
| ALLOWED | 17 |
| DISPOSED | 15 |
| Partly Allowed | 11 |
| REJECTED | 10 |
| IA/Memo/VK/OP in disposal | 4 |
| Modification | 3 |
| Dismissed for Non-Prosecution | 1 |
Recent judgments
- RUDRAGOUDA S/O BASANAGOUDA SHIDDANAGOUDAR v. THE ASSISTANT COMMISSIONER AND — Karnataka High Court (2015-04-17)
- THE MANAGING DIRECTOR v. M/S KUNDUR ENTERPRISES — Karnataka High Court (2014-04-11)
- E RAM MOHAN CHOUDRY v. R PRABHAKAR — Karnataka High Court (2013-10-11)
- MOHAMMED MANJURUDDIN S/O JALALUDDIN INAMDAR v. DR.NAGENDRA F.HONNALI — Karnataka High Court (2013-10-11)
- SRI TAVANAPPA S/O SIDDAPPA SHIRAHATI v. N JAYARAM — Karnataka High Court (2013-10-11)
- ICICI LOMBARD GENERAL v. GANGAWWA W/O RUDRAPPA CHAPALI — Karnataka High Court (2013-10-11)
- INDIAN OIL CORPORATION LTD v. SMT BHAGYASHRI — Karnataka High Court (2013-10-11)
- THE DIVISIONAL CONTROLLER NWKRTC, v. GAJENDRA S/O. CHINNA PAWASKAR — Karnataka High Court (2013-10-11)
- MALLAPPASHETTI S/O MALLIKARJUNAPPA RODAGI v. INDRA W/O MALLAPPASHETTI RODAGI — Karnataka High Court (2013-10-11)
- M/S GOLDEN GRANITES and MARBLES CO. v. NETHRAWATHI POLICE SUB INSPECTOR — Karnataka High Court (2013-10-10)