K.L.MANJUNATH

724 recorded High Court judgment(s) · 2006–2015

Courts

Karnataka High Court

724

DISMISSED	439
DISPOSED	82
ALLOWED	64
Partly Allowed	58
REJECTED	50
ALLOWED AND REMANDED	21
Dismissed for Non-Prosecution	8
Abated	1

D.H.RAJU v. VENKATESH NARAYANA TUMBE — Karnataka High Court (2015-04-13)
MARIANIST TRUST v. SRI. THIMMA REDDY — Karnataka High Court (2015-04-13)
SRI.PUTTASUBBAIAH v. STATE OF KARNATAKA — Karnataka High Court (2015-04-13)
VENKATESH v. THE PRINCIPAL — Karnataka High Court (2015-04-13)
SRI.K.V.KRISHNAMURTHY v. SRI.SATHYANARAYANA RAO — Karnataka High Court (2015-04-13)
KARNATAKA POWER TRANSMISSION v. DEPUTY COMMISSIONER — Karnataka High Court (2015-04-13)
SRI.U.M.CHITTIAPPA v. THE ASSISTANT COMMISSIONER — Karnataka High Court (2015-04-13)
PUSHPA v. SMT. NAGARATHNA — Karnataka High Court (2015-04-13)
SRI.N.D.SADHAKA v. THE STATE OF KARNATAKA — Karnataka High Court (2015-04-13)
SRI.PUTTAVENKATASUBBAIAH v. SRI.H.SRINIVAS — Karnataka High Court (2015-04-13)