LexK.KUMARESH BABU
1,338 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1338 |
Disposal nature
| ORDERED | 730 |
| DISMISSED | 114 |
| CLOSED | 112 |
| ALLOWED | 97 |
| DISMISSED FOR NON-PROSECUTION | 62 |
| WITHDRAWN DISMISSED | 54 |
| DISPOSED OF | 54 |
| GRANTED | 29 |
Recent judgments
- RAJA v. HARIKRISHNAN — Madras High Court (2026-06-05)
- N.Sivakumar v. Chellam — Madras High Court (2026-06-05)
- OMANA GEORGE v. M/S SOUTHERN AUTO & GENERAL — Madras High Court (2026-06-05)
- J.PRABAVATHI (Died) v. NIRMALA RANI — Madras High Court (2026-06-05)
- DANTON BASKARAN, v. BANUMATHI,(Deceased) — Madras High Court (2026-06-05)
- MR.J.VINOTH v. MR.BHAJANDAS RAMCHAND HUF — Madras High Court (2026-06-05)
- SUN TV NETWORK LIMITED v. MS. R. SUKANYA — Madras High Court (2026-06-05)
- MUNIYAMMAL v. YUVARAJ — Madras High Court (2026-06-05)
- TAMIL NADU ELECTRICITY BOARD v. THIRU.N.G.SRINIVASAN — Madras High Court (2026-06-05)
- Lalitha v. K.Pushpa — Madras High Court (2026-06-05)