K.KUMARESH BABU

7,618 recorded High Court judgment(s) · 2020–2026

Courts

Madras High Court

7618

DISPOSED OF	2727
ORDERED	1372
ALLOWED	672
CLOSED	660
DISMISSED	605
GRANTED	565
WITHDRAWN DISMISSED	379
DISMISSED FOR NON-PROSECUTION	241

Sampath, v. Sakthivel, — Madras High Court (2026-04-24)
K. Mahalingam v. The Principal Secretary — Madras High Court (2026-03-27)
V.R.Lakshmanan v. D.Sundari — Madras High Court (2026-03-13)
Latha R v. The Director of Elementary Education — Madras High Court (2026-03-06)
S.Perumal v. The Management of Tamilnadu State Transport Corporation (Thirunelveli) Ltd, — Madras High Court (2026-03-06)
Messiahs Antony Durairaj S v. The Chief Educational Officer — Madras High Court (2026-03-06)
Parameshwari P v. The State of Tamil Nadu represented by its The Director — Madras High Court (2026-02-13)
V.R.Lakshmanan v. D.Sundari — Madras High Court (2026-01-30)
S.Anthuvan Babu v. The Principal Secretary to Government — Madras High Court (2026-01-30)
The Correspondent v. The State of Tamil Nadu — Madras High Court (2026-01-09)