K.KANNAN,. AJAY TEWARI

24 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• DARSHAN SINGH v. SIKANDER ALI AND ORS. — Punjab & Haryana High Court (2008-12-21)
• JAIPAL v. AMRIK SINGH AND ORS. — Punjab & Haryana High Court (2008-12-21)
• SAHINI AND OTHERS v. SONU AND OTHERS — Punjab & Haryana High Court (2008-12-21)
• SAHIB SINGH v. RAKESH KUMAR AND ORS. — Punjab & Haryana High Court (2008-12-21)
• KHAYALI RAM v. GURDARSHAN SINGH AND OTHERS — Punjab & Haryana High Court (2008-12-21)
• SUKHJIT KAUR v. RAKESH KUMAR AND ORS. — Punjab & Haryana High Court (2008-12-21)
• PREM SINGH v. RISHI PAL AND ORS. — Punjab & Haryana High Court (2008-12-20)
• PALA RAM v. NISHI KANT DUGGAL & ORS. — Punjab & Haryana High Court (2008-12-20)
• GURMET KAUR AND ORS. v. KULDEEP SINGH AND ANR. — Punjab & Haryana High Court (2008-12-20)
• SMT SUDESH W/O SURESH KUMAR & v. JITENDER SINGH AND ORS — Punjab & Haryana High Court (2008-12-20)