K.KANNAN

15,657 recorded High Court judgment(s) · 1983–2025

Courts

Disposal nature

Recent judgments

• MOHINDER SINGH v. GRAM PANCHAYAT BALLUANA & ORS — Punjab & Haryana High Court (2025-01-14)
• RUPINDER SINGH @ PINDER v. HARPREET KAUR AND OTHERS — Punjab & Haryana High Court (2024-10-03)
• SHAM SUNDER v. STATE OFHY AND OTHERS — Punjab & Haryana High Court (2024-09-02)
• SATISH KUMAR v. PUNJAB STATE ELECTRICITY BOARD PATIALA — Punjab & Haryana High Court (2024-07-24)
• JOGINDER SINGH v. STATE OF PUNJAB ETC. — Punjab & Haryana High Court (2024-07-10)
• KULWANT SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-04-24)
• ROOP CHAND v. RITU RANI — Punjab & Haryana High Court (2024-04-24)
• (O&M) MEHAR KAUR v. CHAND KAUR ETC. — Punjab & Haryana High Court (2024-03-20)
• AMARJIT SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-01-19)
• (O&M) SUNIL KUMAR v. JOGINDER SINGH AND OTHERS — Punjab & Haryana High Court (2023-12-21)