LexK. KALYANASUNDARAM, V.BHAVANI SUBBAROYAN
135 recorded High Court judgment(s) · 2017–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 135 |
Disposal nature
| PARTLY ALLOWED | 41 |
| DISMISSED | 28 |
| WITHDRAWN DISMISSED | 19 |
| DISPOSED OF | 18 |
| ALLOWED | 14 |
| ORDERED | 5 |
| DELAY CONDONED | 4 |
| DISMISSED AS INFRUCTUOUS | 3 |
Recent judgments
- SAMKOVIL v. THE MANAGER — Madras High Court (2021-03-29)
- N.R.KRISHNAMOORTHY RAJA, v. THE SPECIAL COMMISSIONER AND — Madras High Court (2018-04-10)
- S.SHYLAJAN, v. THE AUTHORIZED OFFICER CUM — Madras High Court (2018-04-10)
- THE NEW INDIA ASSURANCE v. THANGAPAPPA — Madras High Court (2017-12-22)
- C.JACOB v. THE DISTRICT JUDGE — Madras High Court (2017-12-20)
- THE UNITED INDIA INSURANCE CO. v. ROSAKUTTI @ SR.ROSALI, — Madras High Court (2017-12-20)
- TAMILNADU STATE TRANSPORT v. M. SUGANTHI MALLIKA — Madras High Court (2017-12-20)
- T.NITHIN, S/O.THOMAS ARULRAJ, v. YESUDHASAN, — Madras High Court (2017-12-07)
- THE NEW INDIA ASSURANCE CO.LTD v. MRS.VASANTHA, — Madras High Court (2017-12-07)
- S.KASTURI v. THE MANAGING DIRECTOR — Madras High Court (2017-12-07)