K. KALYANASUNDARAM, T. KRISHNAVALLI (RETD.)
990 recorded High Court judgment(s) · 2017–2020
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 990 |
Disposal nature
| ALLOWED | 516 |
| CLOSED | 224 |
| DISMISSED | 108 |
| WITHDRAWN DISMISSED | 47 |
| DISPOSED OF | 28 |
| ORDERED | 20 |
| DISMISSED AS INFRUCTUOUS | 15 |
| PARTLY ALLOWED | 14 |
Recent judgments
- Rajasekaran v. The Superintendent of police — Madras High Court (2020-12-23)
- L.Selvaraj v. The Commissioner of Police — Madras High Court (2020-12-23)
- V. Krishnammal v. The Superintendent of Police — Madras High Court (2020-12-23)
- Selvi v. The Inspector of Police — Madras High Court (2020-12-23)
- T.Palani v. The Superintendent of Police — Madras High Court (2020-12-23)
- Sirajdeen v. The Principal Secretary to Government — Madras High Court (2020-12-23)
- Saranya @ Kalaiselvi v. The Inspector of Police — Madras High Court (2020-12-23)
- Selvarani v. The Additional Chief Secretary to Government — Madras High Court (2020-12-23)
- M.Taj Nisha v. The Principal Secretary to Government — Madras High Court (2020-12-23)
- Abdul Majeeth v. The Principal Secretary to Government — Madras High Court (2020-12-23)
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