K. KALYANASUNDARAM, S. NAGAMUTHU

45 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• VIJAYALAKSHMI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-04-27)
• R. STEPHEN v. GOVERNMENT OF TAMIL NADU — Madras High Court (2016-04-27)
• PANDI JOTHI v. THE COMMISSIONER OF POLICE — Madras High Court (2016-04-27)
• SHRI. OMPRAKASH TRILOKI v. THE STATE OF TAMILNADU — Madras High Court (2016-04-27)
• V.RAJESWARI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-04-27)
• T.S.NASARDEEN v. GOVERNMENT OF TAMIL NADU — Madras High Court (2016-04-27)
• R.SIVAGAMI v. THE STATE OF TAMIL NADU — Madras High Court (2016-04-27)
• K.VAIRAMUTHU v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2016-04-01)
• M.RANJITHA v. THE STATE OF TAMIL NADU REP BY — Madras High Court (2016-04-01)
• VAJRAMMAL v. THE SECRETARY TO THE — Madras High Court (2016-04-01)