LexK. KALYANASUNDARAM, M. JAICHANDREN
89 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 89 |
Disposal nature
| DISMISSED | 51 |
| CLOSED | 18 |
| DISPOSED OF | 11 |
| DISMISSED AS INFRUCTUOUS | 3 |
| ALLOWED | 3 |
| ORDERED | 1 |
| WITHDRAWN DISMISSED | 1 |
| DISMISSED FOR NOT PRESSED | 1 |
Recent judgments
- TETRAHEDRON LIMITED REP BY v. THE AUTHORISED OFFICER — Madras High Court (2014-02-28)
- M/S.HAMOSONS APPARELS PVT. v. INDIAN BANK, — Madras High Court (2014-02-28)
- N.SANTHANAM v. AUTHORISED OFFICER — Madras High Court (2014-02-28)
- T.JOHN BOSE v. STATE BANK OF INDIA — Madras High Court (2014-02-28)
- T.JOHN BOSE v. STATE BANK OF INDIA — Madras High Court (2014-02-28)
- S.MARTIN, v. DEBT RECOVERY APPELLATE — Madras High Court (2014-02-27)
- M/S. HORIZON EXPORTS, v. THE REGISTRAR, — Madras High Court (2014-02-27)
- TMT.SUKANAYA RANI, v. THE RECOVERY OFFICER — Madras High Court (2014-02-27)
- M/S.SBQ STEELS LTD., v. INDIAN BANK — Madras High Court (2014-02-27)
- M.V.HARI RAM, v. THE CHIEF MANAGER — Madras High Court (2014-02-27)