LexK. KALYANASUNDARAM, G.ILANGOVAN
625 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 625 |
Disposal nature
| ALLOWED | 315 |
| CLOSED | 112 |
| DISMISSED | 76 |
| ORDERED | 46 |
| DISMISSED AS WITHDRAWAL | 21 |
| DISPOSED OF | 21 |
| DISMISSED AS INFRUCTUOUS | 17 |
| WITHDRAWN DISMISSED | 7 |
Recent judgments
- Kamaraj @ Samsa Kamaraj v. The Inspector of Police — Madras High Court (2021-06-16)
- M.Yasar Arabath v. The Inspector of Police — Madras High Court (2021-06-11)
- Veni v. The Superintendent of Police — Madras High Court (2021-06-11)
- Selvi v. The Additional Chief Secretary to Government — Madras High Court (2021-06-11)
- V.Nadhiya v. The Superintendent of Police — Madras High Court (2021-06-11)
- T.Nagarathinam v. The Superintendent of Police — Madras High Court (2021-06-11)
- Vasantha v. The Superintendent of Police — Madras High Court (2021-06-11)
- Jackulin Jini v. The Secretary to Government — Madras High Court (2021-06-11)
- P.Govindaraj v. The Additional Chief Secretary to Government(Home) — Madras High Court (2021-06-11)
- Revathi v. The Additional Chief Secretary to Government — Madras High Court (2021-06-11)