LexK. KALYANASUNDARAM
21,435 recorded High Court judgment(s) · 2008–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 21435 |
Disposal nature
| DISPOSED OF | 5740 |
| ORDERED | 3757 |
| DISMISSED | 3543 |
| ALLOWED | 3006 |
| CLOSED | 1777 |
| WITHDRAWN DISMISSED | 1516 |
| DISMISSED AS INFRUCTUOUS | 501 |
| DISMISSED AS WITHDRAWAL | 439 |
Recent judgments
- K.JANAKI, v. THE DISTRICT COLLECTOR, — Madras High Court (2022-04-28)
- Chinnammal v. The Superintending Engineer, — Madras High Court (2022-04-28)
- M/s.R.K.Weaving Pvt. ltd v. Tamil Nadu Generation and — Madras High Court (2022-04-27)
- Minor S.Ananda Balaji v. The Commissioner Cum- — Madras High Court (2022-04-27)
- A.Chidambaram v. The Chairman — Madras High Court (2022-04-27)
- Mrs. P.Valarmathi, v. The Superintendent Engineer, — Madras High Court (2022-04-26)
- K.Chinnaraj v. The Executive Engineer — Madras High Court (2022-04-26)
- A.R.Prabagaran, v. The Tahsildar, — Madras High Court (2022-04-26)
- Sai Vidyalaya Educational v. State of Tamil Nadu, — Madras High Court (2022-04-26)
- Minor S.Ananda Balaji, v. The Convener — Madras High Court (2022-04-20)