LexK. KALYANASUNDARAM, B.PUGALENDHI
500 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 500 |
Disposal nature
| ALLOWED | 219 |
| CLOSED | 121 |
| DISMISSED | 64 |
| ORDERED | 42 |
| WITHDRAWN DISMISSED | 19 |
| DISPOSED OF | 17 |
| DISMISSED AS INFRUCTUOUS | 11 |
| PARTLY ALLOWED | 7 |
Recent judgments
- K.BALAKRISHNAN v. THE DISTRICT COLLECTOR — Madras High Court (2021-11-22)
- J.Sowkiyadevi v. The Superintendent of Police — Madras High Court (2021-11-22)
- Archunan v. The Principal Secretary to Government — Madras High Court (2021-10-07)
- Karuppaiah @ Pothakar v. The Principal Secretary to Government — Madras High Court (2021-07-30)
- PL.Sundari v. The Superintendent of Police — Madras High Court (2021-07-30)
- Deiventhiran v. The Superintendent of Police — Madras High Court (2021-07-30)
- Rishanth alias Nishanth v. The Secretary to Government — Madras High Court (2021-07-30)
- Subbulakshmi v. The Superintendent of Police — Madras High Court (2021-07-30)
- Muthu Thulasi v. The Additional Chief Secretary to Governmentt of Tamilnadu — Madras High Court (2021-07-30)
- Mydeen v. The Principal Secretary to Government — Madras High Court (2021-07-30)