K K TRIVEDI OFFICIAL ASSIGNEE HIGH COURT BOMBAY, A.S. OKA

35 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• NILESH R DUBEY v. ASSISTANT ENGINEER, (B AND F) S WARD AND ORS — Bombay High Court (2017-06-08)
• MANOJ RAMSEVAK SHARMA v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND 2 ORS — Bombay High Court (2017-06-08)
• PALI HILL TOURIST HOTEL PVT. LTD. v. THE MUNICIPAL CORPORATION OF GREATER MUMBAI AND 1 ANR. — Bombay High Court (2017-06-08)
• PRASHANT JANARDHAN PATIL v. THE MUNICIPAL CORPORATION OF GR.MUMBAI and 3 ORS. AND JANHIT MANCH (APPLICANT) — Bombay High Court (2017-06-08)
• CHANDRASHEKHAR MADHUKAR KARNIK v. THE BOMBAY MUNICIPAL CORPORATION AND 3 ORS. — Bombay High Court (2017-06-08)
• JAMEEL AHMED HUSSAIN QURESHI v. THE STARTE OF MAHARASHTRA — Bombay High Court (2017-06-08)
• PANCHSHEEL HEIGHTS C AND D CO-OPERATIVE HOUSING SOCIETY LTD v. THE MUNICIPAL CORPORATION OF GREATER MUMBAI AND ANR AND PRAKASH D. SHAH AND 14 ORS. (RES/ PRO.PETI. — Bombay High Court (2017-06-08)
• PURUSHOTTAM GOPIRAM RUIA AND ANR. v. MUNICIPAL CORPORATION OF GR. MUMBAI (THROUGH THE COMMISSIONER) — Bombay High Court (2017-06-08)
• RAMPRATAP RAJDEO SINGH v. MUMBAI MUNICIPAL CORPORATION AND 2 ORS. — Bombay High Court (2017-06-08)
• MR.DIWAKAR VISHWANATH SURVE v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND 2 ORS. — Bombay High Court (2017-06-07)