LexK.K. TATED, V.M. KANADE
23 recorded High Court judgment(s) · 2011–2015
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 23 |
Disposal nature
| OTHERS DISPOSED OFF | 6 |
| Allowed | 5 |
| APPEAL ALLOWED/REVERSED | 3 |
| ABATED | 3 |
| Disposed Off | 2 |
| DISPOSED OFF | 2 |
| APPEAL DISMISSED/CONFIRMED | 1 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 1 |
Recent judgments
- GODREJ AGROVET LIMITED, INTEGRATED POULTRY BUSINESS v. AGRICULTURAL PRODUCE MARKET COMMITTEE PANVEL AND ANR — Bombay High Court (2015-08-26)
- MR.ANAND KOLI v. MUNICIPAL CORPN. OF GREATER MUMBAI AND ANR. — Bombay High Court (2015-08-26)
- INDERJIT M. BHATIA v. SUSHILA BAUG CO-OPERATIVE HOUSING SOCIETY LIMITED AND 2 OTHERS — Bombay High Court (2015-08-26)
- KAVITA VIRAJ TIKEKAR v. VIRAJ VITTHAL TIKEKAR — Bombay High Court (2012-08-09)
- KALPANA SURESH MORE v. SURESH RAMDAS MORE — Bombay High Court (2012-08-09)
- MRS.SNEHA SACHIN DHURI v. MR. SACHIN DINANATH DHURI — Bombay High Court (2012-08-09)
- RICHA GANJENDRA KOKATE v. GAJENDRA DHONDU KOKATE — Bombay High Court (2012-08-09)
- JAYANT M SAGAR v. MONA JAYANT SAGAR — Bombay High Court (2012-08-09)
- ALKA AVINASH SALUNKE v. AVINASH HANMANT SALUNKE — Bombay High Court (2012-08-09)
- THE STATE OF MAHARASHTRA v. UMESH MOHAN KIRVE AND ORS — Bombay High Court (2011-12-19)