K.K. TATED, SARANG VIJAYKUMAR KOTWAL
720 recorded High Court judgment(s) · 2018–2021
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| Bombay High Court | 720 |
Disposal nature
| (unspecified) | 220 |
| Disposed Off | 194 |
| Dismissed | 78 |
| DISPOSED OFF | 61 |
| Dissmiss For Default/Non-Prosecution | 38 |
| DISMISSED | 33 |
| WITHDRAWN | 31 |
| Rule Made Absolute | 20 |
Recent judgments
- GERARD JOSEPH RODRIGUES v. JOSEPH ANTHONY DCUNHA AND ORS — Bombay High Court (2021-03-08)
- DR. SANOTSH CHANDRASHEKHAR SHETTY v. MRS. AMEETA SANTOSH SHETTY AND ANR. — Bombay High Court (2020-03-18)
- INTEC INFONET PVT. LTD. v. THE STATE OF MAHARASHTRA THROUGH THE WOMEN AND CHILD DEVELOPMENT DEPT. AND ANR — Bombay High Court (2020-03-18)
- DR. SANOTSH SHETTY v. MRS. AMEETA SANTOSH SHETTY — Bombay High Court (2020-03-18)
- MRS. AMEETA SANTOSH SHETTY v. DR. SANOTSH SHETTY — Bombay High Court (2020-03-18)
- MRS. AMEETA SHETTY v. DR. SANTOSH SHETTY — Bombay High Court (2020-03-18)
- DR. SANTOSH CHANDRASHEHAR SHETTY v. MRS. AMEETA SANTOSH SHETTY — Bombay High Court (2020-03-18)
- DR. SANOTSH SHETTY v. MRS. AMEETA SANTOSH SHETTY — Bombay High Court (2020-03-18)
- SNEHA SHRINATH NAVALKAR AND ORS. v. ADDITIONAL COLLECTOR AND COMPETENT AUTHORITY, THANE AND ORS. — Bombay High Court (2020-03-17)
- SNEHA SHRINATH NAVALKAR AND ORS. v. ADDITIONAL COLLECTOR AND COMPETENT AUTHORITY, THANE AND ORS. — Bombay High Court (2020-03-17)
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