K.K. TATED, SANDEEP KASHINATH SHINDE

285 recorded High Court judgment(s) · 2018–2019

Open in Lexace · Search this judge's cases

Courts

Bombay High Court

285

Disposal nature

Disposed Off	150
(unspecified)	62
Dismissed	19
Allowed	14
Dissmiss For Default/Non-Prosecution	14
Rejected	7
DISMISSED	6
WITHDRAWN	5

Recent judgments

AKRAM BAPU GAWADE v. UNITED WESTERN BANK NOW KNOWN AS INDUSTRIAL DEVELOPMENT BANK OF INDIA (IDBI BANK) AND ORS — Bombay High Court (2019-09-25)
AKRAM BAPU GAWADE v. UNITED WESTERN BANK NOW KNOWN AS INDUSTRIAL DEVELOPMENT BANK OF INDIA (IDBI BANK) AND ORS — Bombay High Court (2019-09-25)
AKARAM BAPU GAWADE v. UNITED WESTERN BANK NOW KNOWN AS INDUSTRIAL DEVELOPMENT BANK OF INDIA (IDBI BANK) AND ORS. — Bombay High Court (2019-08-28)
AKARAM BAPU GAWADE v. UNITED WESTERN BANK NOW KNOWN AS INDUSTRIAL DEVELOPMENT BANK OF INDIA (IDBI BANK) AND ORS. — Bombay High Court (2019-08-28)
PRAVIN JAIN PROP. OF VIKRAM COMPUTEC v. BOARD OF DIRECTORS, CENTRAL BANK OF INDIA THROUGH ITS CHAIRMAN AND MANAGING DIRECTOR AND ORS. — Bombay High Court (2019-01-18)
MARATHA SAHAKARI BANK LTD. THROUGH ITS AUTHORIZED REPRESENTATIVE v. THE DIVISIONAL JOINT REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS. — Bombay High Court (2018-10-19)
MARATHA SAHAKARI BANK LTD. THROUGH ITS AUTHORIZED REPRESENTATIVE v. THE DIVISIONAL JOINT REGISTRAR CO-OPERATIVE SOCIETIES, AND ORS. — Bombay High Court (2018-10-19)
HDFC BANK LTD., THROUGH ITS ASSISTANT VICE PRESIDENT MR. M. D. KUMAR v. VASUDEO SHRIPAD BELVALKAR (DECEASED) THROUGH HIS LRS. — Bombay High Court (2018-10-19)
MARATHA SAHAKARI BANK LTD. THROUGH ITS AUTHORIZED REPRESENTATIVE v. THE DIVISIONAL JOINT REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS. — Bombay High Court (2018-10-19)
MARATHA SAHAKARI BANK LTD. THROUGH ITS AUTHORIZED REPRESENTATIVE v. THE DIVISIONAL JOINT REGISTRAR CO-OPERATIVE SOCIETIES, AND ORS. — Bombay High Court (2018-10-19)