LexK.K. TATED, PRITHVIRAJ K. CHAVAN
209 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 209 |
Disposal nature
| Disposed Off | 96 |
| DISPOSED OFF | 39 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 39 |
| Dismissed | 13 |
| Allowed | 9 |
| Allowed To be withdrawn | 6 |
| WITHDRAWN | 4 |
| Rejected | 3 |
Recent judgments
- VILAS BHUJANGRAO SURYAWANSHI v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2021-09-17)
- NAVI MUMBAI HOTEL OWNERS ASSOCIATION AND ANR v. THE COMMISSIONER OF POLICE NAVI MUMBAI AND ORS — Bombay High Court (2021-09-16)
- NEW PRAGATI WELFARE SOCIETY THROUGH VICE CHAIRMAN AND A.S. SUNIL PARSEKAR v. STATE OF MAHARASHTREA THOURGH GOVERNMENT PLEADER AND 2 ORS — Bombay High Court (2021-09-16)
- PREMCHAND CHELARAM TRILOKCHANDANI @ TILOKANIL v. STATE OF MAHARASHTRA THROUGH HONBLE MINISTER REVENUE DEPARTMENT AND ORS — Bombay High Court (2021-09-14)
- MR. UTTAM S/O RAVLA SONAWANE v. THE STATE OF MAHARASHTRA THROUGH THE PRINCIPAL SECRETARY AND ANR. — Bombay High Court (2021-09-14)
- MAYA SURENDRA MADHVANI AND 2 ORS v. THE SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE AND ANR — Bombay High Court (2021-09-14)
- MR. AMIT S/O BALKISHAN GUPTA AND ANR v. STATE OF MAHARASHTRA THRU PRIN. SECRETARY, HOUSING AND URBAN DEVELOPMNET AND ORS — Bombay High Court (2021-09-14)
- SURESH SAHLIK MHATRE v. THE CEO SRA AND ORS — Bombay High Court (2021-09-13)
- MADAN PRATAPRAO BHOSALE AND ORS v. SPECIAL AUDITORS CLASS I AND ORS — Bombay High Court (2021-09-13)
- ASHA DATTATRAY PHALKE AND ORS v. SPECIAL AUDITOR CLASS I CO OP SOC AND SATARA SAHAKARI SAKHAR KARKHANA AND ORS — Bombay High Court (2021-09-13)