LexK.K. TATED, N. R. BORKAR
66 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 66 |
Disposal nature
| Disposed Off | 49 |
| Dismissed | 5 |
| Allowed | 4 |
| DISPOSED OFF | 3 |
| Rejected | 2 |
| By Transfer | 1 |
| WITHDRAWN | 1 |
| Allowed To be withdrawn | 1 |
Recent judgments
- KOTAK MAHINDRA BANK LIMITED v. VINOD S/O. FATEH LAL AND ORS — Bombay High Court (2021-08-27)
- DR. (MS.) SHOBHANA D. LAWANKAR v. KALYAN DOMBIVALI MUNICIPAL CORP. THRU COMMISSIONER AND ANR — Bombay High Court (2021-05-06)
- M/S. BIOVET PRIVATE LIMITED v. THE COLLECTOR, PUNE AND ORS — Bombay High Court (2021-05-06)
- M/S. PAVAN ENTERPRISES v. JITENDRA KUMAR JAIN AND ANR — Bombay High Court (2021-05-06)
- DR. (MS.) TRUNALI S. MAHATEKAR v. KALYAN DOMBIVALI MUNICIPAL CORP. KALYAN THRU COMMISSIONER AND ANR — Bombay High Court (2021-05-06)
- MANEKBEN RAMA TANDEL AND ANR v. DY. COLLECTOR(HQ) — Bombay High Court (2021-05-04)
- SHRI. SHAILESH NARAYAN MAHAJAN v. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS. — Bombay High Court (2021-05-04)
- SAIPRASAD SUNIL GAIKWAD v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2021-04-29)
- SMT SUNITA KIRAN GAIKWAD AND ORS v. THE NEW INDIA ASSURANCE CO LTD AND ANR. — Bombay High Court (2021-04-27)
- SADHANA ANDHALKAR v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND 5 ORS — Bombay High Court (2021-04-22)