LexK.K. TATED, N. J. JAMADAR
264 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 264 |
Disposal nature
| Disposed Off | 123 |
| (unspecified) | 53 |
| Rejected | 22 |
| Dissmiss For Default/Non-Prosecution | 17 |
| DISPOSED OFF | 16 |
| Dismissed | 11 |
| Allowed To be withdrawn | 7 |
| Allowed | 4 |
Recent judgments
- THE CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, PALGHAR AND ANR v. MR. LAXMAN LADKYA AHADI AND ORS — Bombay High Court (2021-08-10)
- MR. SEVANTILAL VEERJI DEDHIYA AND ORS v. STATE OF MAHARASHTRA THRU DEPT. OF CO-OP. AND TEXTILES AND REVENUE DEPT. AND ORS — Bombay High Court (2019-12-19)
- SHRI. JOY ANTHONY PAYAPPLY v. SMT. EUREKA D/O. ALFRED BAPTISTA — Bombay High Court (2019-08-09)
- AGNES PAYAPPLY v. MR. JOY ANTHONY PAYYAPPLY — Bombay High Court (2019-08-09)
- SHRI. JOY ANTHONY PAYAPPLY v. SMT. EUREKA D/O. ALFRED BAPTISTA — Bombay High Court (2019-08-09)
- SHRI. JOY ANTHONY PAYAPPLY v. SMT. EUREKA D/O. ALFRED BAPTISTA — Bombay High Court (2019-08-09)
- RELIANCE COMMUNICATION LIMITED AND ANR. v. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ANR. — Bombay High Court (2019-03-27)
- MRS. MALAVIKA MUKESH AGARWAL v. MR. VIJAY CHIRANJILAL AGARWAL (LALA) AND ORS. — Bombay High Court (2019-03-22)
- HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED v. SURESHCHANDRA V. PAREKH AND 2 OTHERS — Bombay High Court (2019-01-31)
- MUKESH MANSUKHLAL KOTHARI v. DILIP MANSUKHLAL KOTHARI AND ORS — Bombay High Court (2018-12-21)